Delhi High Court - Orders
Delhi Public School Society vs Delhi Public School Ghaziabad Society & ... on 10 January, 2020
Bench: Chief Justice, C.Hari Shankar
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 368/2019
DELHI PUBLIC SCHOOL SOCIETY ..... Appellant
Through: Mr. Rupendra Pratap Singh, Adv.
versus
DELHI PUBLIC SCHOOL GHAZIABAD SOCIETY & ORS
..... Respondents
Through:
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 10.01.2020 CM No. 799/2020 Counsel appearing for the appellant upon instructions from the appellant seeks permission to withdraw this appeal.
The application is allowed and disposed of. FAO(OS) (COMM) 368/2019 In view of the aforesaid application, this appeal is dismissed as withdrawn.
The appellant is at liberty to raise the contentions, which are raised in this appeal, before the learned Single Judge.
The date earlier fixed for hearing i.e.04.02.2020 stands cancelled.
CHIEF JUSTICE JANUARY 10, 2020/ns C.HARI SHANKAR, J