Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12E] [Entire Act] Securities And Exchange Board Of India - Subsection Section 12E(7) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993 (7)maintain and segregate its books and accounts pertaining to its activities as a portfolio manager to eligible investment funds and other clients;