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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Madhya Pradesh - Subsection

Section 77(b) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(b)occasions loss to the 'property by his willful default or gross negligence; the Revenue Court may recover any amount found to be due from him or any loss occasioned by him; as an arrear of land revenue.