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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Bombay Presidency - Subsection

Section 19(3) in The Bombay Provincial Municipal Corporations Act, 1949

(3)A retiring Mayor or Deputy Mayor shall be eligible for re-election to either office.[Provided that Mayor shall be eligible for re-election subject to the provisions of subsection (1A).]