Supreme Court - Daily Orders
Commissioner Of Income Tax I vs Clp India Pvt. Ltd. (Formerly Know As ... on 22 February, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
ITEM NO.25 COURT NO.6 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 5709/2019
(Arising out of impugned final judgment and order dated 19-02-2013
in TA No. 655/2012 passed by the High Court Of Gujarat At
Ahmedabad)
COMMISSIONER OF INCOME TAX I Petitioner(s)
VERSUS
CLP INDIA PVT. LTD. (FORMERLY KNOW AS GUJ.
PAGUTHAN ENERGY CORP. P. LTD.) Respondent(s)
(FOR ADMISSION and I.R. and IA No.29430/2019-CONDONATION OF DELAY
IN FILING)
Date : 22-02-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Aman Lekhi, ASG
Mr. Shibashish Misra, Adv.
Mr. H.R. Rao, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed on the ground of delay.
(R. NATARAJAN) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.02.22 16:00:44 IST Reason: