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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3) in The Orissa Entertainment Tax Act, 2006

(3)The Commissioner shall have jurisdiction over the whole of the State of Orissa and the other officers appointed under Sub-section (2) shall have jurisdiction either over the whole of the State or over such local areas as the Commissioner may specify.