Section 44I in The Prevention of Food Adulteration Rules, 1955
44I. [ Restriction on sale of common salt. [Inserted by G.S.R. 670(E), dated 17th November, 2005 (w.e.f. 17-5-2006).]
- No person shall sell or offer or expose for sale or have in his premises for the purpose of sale, the common salt, for direct human consumption unless the same is iodized:Provided that common salt may be sold or exposed for sale or stored for sale for iodization, iron fortification, animal use, preservation, manufacturing medicines, and industrial use, under proper label declarations, as specified under clause (22) of sub-rule (zzz) of rule 42.]
