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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(7)(xxi) in Rajasthan Ropeway Rules, 2000

(xxi)the measures that may be considered necessary to be taken by the promoter for the prevention and control of likely accident in the working of the Ropeways;