Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Income Tax Appellate Tribunal - Delhi

M/S Green Valley Housing And Land ... vs Acit, New Delhi on 14 October, 2019

                           INCOME TAX PPELLATE TRIBUNAL
                             DELHI BENCH "C": NEW DELHI

            BEFORE SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER
                                    AND
                 SHRI K. NARASIMHA CHARY, JUDICIAL MEMBER

                                  ITA No.2308/Del/2013
                               (Assessment Year: 2009-10)


     M/s Green Valley Housing & Land      Vs    Asstt.. Commissioner of Income-
     Development (P)Ltd.,                      tax, Central Circle-23,
     M-11, Middle Circle,                       New Delhi.
     Connaught Place, New Delhi
     PAN: AACCG4113H

             Appellant                          Respondent



            Revenue by :       Shri Sanjog Kapoor, Sr. DR
            Assessee by:       Shri Ajay Bhagwani, CA,

                                      Date of Hearing      : 14.10.2019
                                      Date of pronouncement : 14.10.2019


                                        ORDER

PER K. NARASIMHA CHARY,J. M. This is an filed by the Assessee against the order dated 22.01.2013 in Appeal No.81/11-12, passed by the Ld. Commissioner of Income- tax (Appeals)-XXXIII, New Delhi.

2. At the outset, learned counsel for the assessee sought permission of the Bench to withdraw the appeal. The ld. AR has also placed on record an application dated 14th October, 2019 requesting for withdrawal.

3. The learned DR submitted that he has no objection.

Page | 1

4. In view of the above, we hereby allow the assessee to withdraw the appeal. As such, appeal of the assessee is dismissed as withdrawn.

5. In the result, appeal of the assessee is dismissed.

Order pronounced in the open court on 14th October, 2019.

                Sd/-                                                  sd/-
           (PRASHANT MAHARISHI)                                 (K. NARASIMHA CHARY)
            ACCOUNTANT MEMBER                                    JUDICIAL MEMBER



          Dated: 14th October, 2019.
          VJ



     Copy forwarded to

     1.   Applicant
     2.   Respondent
     3.   CIT
     4.   CIT (A)
     5.   DR:ITAT
                                                                   ASSISTANT REGISTRAR
                                                                     ITAT, New Delhi




                                                                                 Page | 2
 Date of dictation                                                14.10.2019
Date on which the typed draft is placed before the dictating     14.10.2019
member
Date on which the typed draft is placed before the other         14.10.2019
member
Date on which the approved draft comes to the Sr. PS/ PS         14.10.2019
Date on which the fair order is placed before the dictating      14.10.2019
member for pronouncement
Date on which the fair order comes back to the Sr. PS/ PS        14.10.2019
Date on which the final order is uploaded on the website of        .10.2019
ITAT
date on which the file goes to the Bench Clerk                     .10.2019

Date on which the file goes to the Head Clerk The date on which the file goes to the Assistant Registrar for signature on the order Date of dispatch of the order Page | 3