Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Bihar - Subsection Section 15(xii) in Bihar State Journalist Insurance Scheme, 2014 (xii)If applicant media representative comes under coverage of any other insurance scheme or mediclaim policy, the declaration will be enclosed with the application form.
