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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(d) in Tamil Nadu State Council for Higher Education Act, 1992

(d)forward the developmental programmes of Universities, Colleges and institutions of higher education to the University Grants Commission along with its comments and recommendations and monitor the progress of implementation of such developmental programmes;