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[Cites 0, Cited by 0] [Section 2(27)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(27)(c) in Uttaranchal Value Added Tax Act, 2005

(c)[a company or a corporation;] [Substituted vide Notification No.1314/XXXVI(4)/2008, date 31-3-08.]