Himachal Pradesh High Court
Rajat Puri vs . State Of H.P. & Anr. on 14 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Rajat Puri vs. State of H.P. & Anr.
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CWP No. 6948 of 2021 14.03.2022 Present: Mr. Atul Jhingan, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Shiv Pal Manhans, Mr. Vinod Thakur Additional Advocates General, Mr. Bhupinder Thakur, Mr. Yudhvir Singh Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer for the respondents/State.
List on 15th March, 2022, as prayed for.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 14th March, 2022 (himani/raman) ::: Downloaded on - 14/03/2022 20:15:06 :::CIS