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[Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act]

State of Assam - Subsection

Section 51(3)(ii) in Assam Town and Country Planning Act, 1959

(ii)if the breach, neglect or failure continues after such conviction with fine which may extend to Rs.30 for every day during which the breach, neglect or failure continues after such conviction.