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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Bihar - Subsection

Section 69(1)(b) in Bihar and Orissa Excise Rules, 1919

(b)if the aid of any other officer referred to in the said sub-section is required, a requisition (which shall be in writing, if the exigencies of the occasion permit) stating the nature of the aid required and the reasons for which it is required.