Section 72(9)(i) in The M.P. Factories Rules, 1962

[Cites 0, Cited by 0] [Section 72(9)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(9)(i) in The M.P. Factories Rules, 1962

(i)"horizontal exit" means an arrangement which allows, alternative egress from a floor area to another floor at or near the same level in an adjoining building or an adjoining part of the same building with adequate separation; and

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State of Madhya Pradesh - Subsection

Section 72(9)(i) in The M.P. Factories Rules, 1962