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Calcutta High Court (Appellete Side)

Bhatpara Papers Limited vs The Board Of Trustees For The Port Of ... on 4 September, 2014

Author: Aniruddha Bose

Bench: Aniruddha Bose

                                                  1

44   04.09.14.                      C.O. 1877 of 2014
ab

                                     Bhatpara Papers Limited
                                              Vs
                                 The Board of Trustees for the Port of Kolkata


                                 Mr. Abhrojit Mitra
                                 Mar. S. Bhattacharyya
                                 Mr. Jitesh Singh
                                                    ...On behalf of the Petitioner.

                                 Mr. S. Basu
                                 Mr. Somnath Bose
                                                      ... For the Respondents.

Heard and adjourned till 11th September, 2014. Let this matter appear in the list on 11th September, 2014 at 2 p.m. The order of status quo shall continue till 31st October, 2014 or until further order whichever is earlier.

(Aniruddha Bose, J.)