Calcutta High Court (Appellete Side)
Bhatpara Papers Limited vs The Board Of Trustees For The Port Of ... on 4 September, 2014
Author: Aniruddha Bose
Bench: Aniruddha Bose
1
44 04.09.14. C.O. 1877 of 2014
ab
Bhatpara Papers Limited
Vs
The Board of Trustees for the Port of Kolkata
Mr. Abhrojit Mitra
Mar. S. Bhattacharyya
Mr. Jitesh Singh
...On behalf of the Petitioner.
Mr. S. Basu
Mr. Somnath Bose
... For the Respondents.
Heard and adjourned till 11th September, 2014. Let this matter appear in the list on 11th September, 2014 at 2 p.m. The order of status quo shall continue till 31st October, 2014 or until further order whichever is earlier.
(Aniruddha Bose, J.)