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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(2)(n) in The Rajasthan Weights and Measures (Enforcement) Act, 1958

(n)the limits of error which may be tolerated in weights and measures and weighing and measuring instruments used or intended to be used in transactions for trade or commerce;