Section 41(1)(d) in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948

[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

(d)all interim payments deposited under sub-section (5) of section 50 in excess of the amounts finally found to be payable under that section:

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