Supreme Court - Daily Orders
Pukhraj vs K. Ramnarayan on 5 March, 2018
Bench: Ranjan Gogoi, R. Banumathi
ITEM NO.17 COURT NO.3 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 1551/2018
(Arising out of impugned final judgment and order dated 26-10-2017
in DBCR No. 1/2015 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
PUKHRAJ Petitioner(s)
VERSUS
K. RAMNARAYAN Respondent(s)
(FOR ADMISSION and I.R. and IA No.8900/2018-EXEMPTION FROM FILING
O.T.)
Date : 05-03-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Sushil Kumar Jain, Sr. Adv.
Mr. Rishi Matoliya, AOR
Mr. H.D. Thanvi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioner and perused the relevant material.
Application for exemption from filing official translation is allowed.
Issue notice.
Until further orders, there shall be stay of the operation of the order dated 26.10.2017 passed by the High Court of Judicature for Rajasthan at Jaipur in D.B.Civil Reference No.1 of 2015.
Tag with Special Leave Petition (C) No.33686 Signature Not Verified Digitally signed by of 2017.
NEETU KHAJURIA Date: 2018.03.06 17:45:48 IST Reason: (NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER