Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act] State of Kerala - Subsection Section 55(1)(c) in The Kerala General Sales Tax Act, 1963 (c)by a chartered accountant duly authorized by him in writing in this behalf; or