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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Haryana - Subsection

Section 54(1)(b) in Haryana Chit Funds Rules, 2018

(b)in respect of an appeal under sub-sections (1) and (2) of section 74, the State Government or such officer or authority as may be empowered by a notification in the Official Gazette by the State Government in that behalf.