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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(4) in The Bihar Court Fee (Sale of Stamps By Franking Machine) Rules, 2008

(4)Under this Rules, Secretary, Department of Registration, Excise and Prohibition may issue instructions regarding the procedure of sale of court fee stamps and collection of court fee by the Post Offices through Franking Machine.