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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(b) in Orissa Civil Services (Compassionate Grant) Rules, 1964

(b)non-availability of adequate medical facilities at the place where a deceased or injured Government servant was working at the time of his death or injury;