Section 2(i) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994
(i)[ "Presiding Officer" means any person appointed as such by the Election Officer to preside over the conduct of elections at one or more polling stations within the ward;] [Inserted vide O.G.E. No. 1106 dated 7.6.2008.]
