Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(a) in The Dourine Act, 1910 (a)cancel any ORDER issued under section 5, 4* * * ; or1 The word "and" rep. by Act 8 of 1920, s. 2.2 Ins. by s. 2, ibid. 3 The word and letter "clause (b) " rep. by s. 3, ibid. 4 The word and letter "clause
