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[Cites 0, Cited by 5] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(6) in The Tamil Nadu Co-Operative Societies Act, 1983

(6)"associate member" means a member who possesses only such privileges and rights of a member and who is subject only to such liabilities of a member as may be Specified in this Act, the rules and the bye-laws;