Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] State of Maharashtra - Subsection Section 106(c) in The Maharashtra Prohibition Act (c)in the case of excisable articles transported—(i)by payment in the district from which they are transported, or(ii)by payment upon issue for sale from a warehouse established or licensed under the provisions of this Act;
