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State of Chattisgarh - Section
Section 14 in Chhattisgarh State Electricity Rules, 2006
14. (a) Signature of the officers/employees present in whose presence inspection was done and seizures made.
| On behalf of inspecting party | On behalf of the owner/occupier of the premises inspected |
| 1. | 1. |
| 2. | 2. |
| 3. | |
| 4. |