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[Cites 0, Cited by 0] [Section 324(1)] [Section 324] [Entire Act]

State of Karnataka - Subsection

Section 324(1)(f) in Karnataka Municipalities Act, 1964

(f)
(i)for the inspection of milch-cattle; and prescribing and regulating the construction, dimensions, ventilation, lighting, cleansing, drainage and water supply of dairies and cattle-sheds in the occupation of persons following trade of dairymen or milk-sellers;
(ii)for securing the cleanliness of milk stores, milk shops and vessels used by milk-sellers or buttermen for milk or butter;