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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 10(1)(b) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018

(b)the manners by which the Designated Area shall be managed, protected and preserved under the Act ;