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Calcutta High Court (Appellete Side)

Parayan Sarkar vs The State Of West Bengal & Ors on 7 February, 2023

Author: Biswajit Basu

Bench: Biswajit Basu

07.02.2023
 (D/L-21)
   Ct.-18
 (Susanta)

                             W.P.A. 6903 of 2022

                              Parayan Sarkar
                                    -Vs-
                      The State of West Bengal & Ors.

              Mr. Barun Chatterjee,
              Mr. Abhik Sarkar,
                                       .... For the Petitioner.

              Mr. Santanu Kumar Mitra,
                                 .... For the W.B.C.H.S.E.

              Mr. Mohan Kumar Sanyal,
                            .... For the Respondent No. 3.

Mr. Dwijadas Chakraborty, Mr. Abhisek Sikdar, .... For the Respondent No. 6. Ms. Chaitali Bhattacharya, Mr. Krtik Chandra Kapas, .... For the State.

This Court is informed that the affidavits as directed by the order dated December 12, 2022 is not ready as yet.

As prayed for, time to affirm such affidavits is extended till the end of the month of February 2023.

Let the matter appear in the Combined Monthly List of March, 2023.

(Biswajit Basu, J.)