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[Cites 0, Cited by 0] [Section 54AA(1)] [Section 54AA] [Entire Act]

Union of India - Subsection

Section 54AA(1)(c) in The Reserve Bank of India Act, 1934

(c)to the Unit Trust, so, however, that no such deputation shall continue after the expiration of thirty months from the date notified by the Central Government under sub-section (1) of sec­tion 4A of the Unit Trust of India Act, 1963 (52 of 1963);