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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(b) in THE BIHAR GOODS AND SERVICES TAX (AMENDMENT) ACT, 2022

(b)im sub-section (4), for the words and figures “due date of furnishing of the return under section 39 for the month of September’, the words “thirtieth day of November” shall be substituted.