Section 5(1)(f) in Punjab Goods and Services Tax Rules, 2017

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State of Punjab - Subsection

Section 5(1)(f) in Punjab Goods and Services Tax Rules, 2017

(f)he shall mention the words "composition taxable person, not eligible to collect tax on supplies" at the top of the bill of supply issued by him; and

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State of Punjab - Subsection

Section 5(1)(f) in Punjab Goods and Services Tax Rules, 2017