Madhya Pradesh High Court
M/S. Esteem Infrabuild Private Ltd. vs Union Of India on 27 March, 2018
THE HIGH COURT OF MADHYA PRADESH WP-8337-2016 (M/S. ESTEEM INFRABUILD PRIVATE LTD. Vs UNION OF INDIA) 19 Gwalior, Dated : 27-03-2018 List this matter along-with W.P. No.8335/2016.
(SANJAY YADAV) (ASHOK KUMAR JOSHI)
JUDGE JUDGE
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Digitally signed by PAWAN KUMAR
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Date: 2018.03.28 20:50:04 +05'30' hy ad M of rt ou C h ig H