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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Assam - Subsection

Section 74(5) in Instructions Relating to Liquor

(5)Issue of spirit from another district. - When a shop of one district is supplied from a warehouse situated in another district the warehouse officer must send a statement to the Superintendent of Excise of the district in which the shop is situated through the Superintendent of Excise of the issuing district, who will certify the correctness of the Excise warehouse officer's figures.