Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] Telecom Regulatory Authority Of India - Subsection Section 31(a) in Telecommunication Interconnection (Charges and Revenue Sharing) Regulation, 1999 (a)the system of measuring the number of calls for which payment has to be made continue to be the same as at present;
