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State of Gujarat - Section

Section 2 in The Gujarat Official Languages Acts, 1960

2. Official languages for official purposes of the State.

- Hindi in Devnagari script (hereinafter referred to as "Hindi") and Gujarati shall be the languages to be used for all official purposes of the State of Gujarat except such purposes as the State Government may, from time to time by notification in the Official Gazette, specify:Provided that the State Government may, by notification in the Official Gazette declare that Hindi shall be used for such official purposes only as may be specified in the notification.