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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(v) in Maharishi Balmiki Sanskrit University, Kaithal Act, 2018

(v)to make special arrangements for the education of students and the students belonging to such weaker sections of the society, in particular Scheduled Castes and Scheduled Tribes, as the University may consider desirable;