Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(xxv) in Kannur University Act, 1996

(xxv)"student" means a part-time or full-time student receiving instruction or carrying on research in any of the University departments, colleges or recognised institutions;