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State of Uttar Pradesh - Section

Section 15 in The U.P. Consolidation Department Ministerial and Drawing Staff Service Rules, 1980

15. Procedure for direct recruitment to the posts of Lower Division Assistant, Lower Division Clerk, Routine Clerk (Rs. 200-320), Junior Account Clerk, Ahalmad, Typist at the Headquarter and Reader, Ahalmad, Record Keeper, Court Clerk, Typist and Tabulator in the Subordinate Offices.

- Recruitment to the posts shall be made in accordance with the procedure laid down in the Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1975 as amended from time to time.Note. - A copy of the Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1975 is attached as Appendix II.