Allahabad High Court
U.P. S.R.T.C. And Ors vs Awadh Naresh Awasthi And Ors on 7 February, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - C No. - 37259 of 1998 Petitioner :- U.P. S.R.T.C. And Ors Respondent :- Awadh Naresh Awasthi And Ors Petitioner Counsel :- V.M. Sahai Respondent Counsel :- C.S.C.,Sanjai Mishra Hon'ble Sibghat Ullah Khan,J.
List again showing the name of Shri Ranjeet Kumar Mishra as learned counsel for the respondent.
Order Date :- 7.2.2011 RS