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Allahabad High Court

U.P. S.R.T.C. And Ors vs Awadh Naresh Awasthi And Ors on 7 February, 2011





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 37259 of 1998
 

 
Petitioner :- U.P. S.R.T.C. And Ors
 
Respondent :- Awadh Naresh Awasthi And Ors
 
Petitioner Counsel :- V.M. Sahai
 
Respondent Counsel :- C.S.C.,Sanjai Mishra
 

 
Hon'ble Sibghat Ullah Khan,J.
 

List again showing the name of Shri Ranjeet Kumar Mishra as learned counsel for the respondent.

Order Date :- 7.2.2011 RS