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Gauhati High Court

Gs-173517H- Sri C. Chandra Kumar vs The Union Of India And 5 Ors on 21 January, 2020

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                                      Page No.# 1/3

GAHC010232942015




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C) 1537/2015

         1:GS-173517H- SRI C. CHANDRA KUMAR
         S/O LT. C. CHEILATHURAI, J.E. CIVIL, 1444 BCC GREF, DEPLOYED AS I/C
         MAINTENANCE P UDAYAK AT DOOMDOOMA, ASSAM, C/O 99 APO, PIN-
         931444

         VERSUS

         1:THE UNION OF INDIA and 5 ORS
         REP. BY THE SECY., MINISTRY OF DEFENCE, NEW DELHI-1

         2:THE SECY.
          MINISTRY OF FINANCE
          DEPTT. OF EXPENDITURE
          NORTH BLOCK
          NEW DELHI-1

         3:THE SECY. PERSONNEL
          DEPTT. OF PERSONNEL AND TRAINING
          MINISTRY OF PERSONNEL
          PUBLIC GRIEVANCES AND PENSIONS
          NORTH BLOCK
          NEW DELHI-1

         4:THE DIRECTOR GENERAL
          BORDER ROADS ORGANIZATION
          SEEMA SADAK BHAWAN
          RING ROAD
          DELHI CANTT.
          NEW DELHI-10

         5:THE SECY.
          BORDER ROADS DEVELOPMENT BOARD
          REP. BY ITS SECY.
          NO.418
                                                                Page No.# 2/3

             B WING
             4TH FLOOR
             SENA BHAWAN
             DHQ PO
             NEW DELHI-11

            6:THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS BOARDER
            ROAD
             SEEMA SADAK BHAWAN
             RING ROAD
             DELHI CANTT.
             NEW DELHI-1

Advocate for the Petitioner   : MR.D BORAH

Advocate for the Respondent : MR.S C KEYAL




             Linked Case : WP(C) 6603/2014

            1:GS-162973N SRI BRIJ BHUWAN RAM and 147 ORS
             S/O LT. RAMDEO RAM
             R/O BAIJ NATH PUR
             P.O. KHANJURA PHULAICH
             DIST- AZAMGARH
             UTTAR PRADESH-276126

            2: PETITIONER 2
             PETITIONER 2

             3: PETITIONER 4
             PETITIONER 4

             4: PETITIONER 5
             PETITIONER 5

             5: PETITIONER 45
             PETITIONER 45

             6: PETITIONER 97
             PETITIONER 97
             VERSUS
                                                                               Page No.# 3/3

             1:THE UNION OF INDIA and 5 ORS
             REP. BY THE SECY.
             MINISTRY OF ROAD
             TRANSPORT and HIGHWAYS
             TRANSPORT BHAVAN
             1
             PARLIAMENTARY STREET
             NEW DELHI-1



             Advocate for the Petitioner : MR.D BORAH
             Advocate for the Respondent : ASSTT.S.G.I.



                                    BEFORE
                    HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

                                            ORDER

Date : 21-01-2020 Ms. A. Agarwal, learned counsel appearing on behalf of Mr. S.C. Keyal, learned ASGI for the Union respondents, prays for adjournment of the matter on account of non- availability the conducting counsel, Mr. Keyal,.

Prayer is allowed.

List on 18.02.2020.

JUDGE Comparing Assistant