Gauhati High Court
Gs-173517H- Sri C. Chandra Kumar vs The Union Of India And 5 Ors on 21 January, 2020
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/3
GAHC010232942015
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 1537/2015
1:GS-173517H- SRI C. CHANDRA KUMAR
S/O LT. C. CHEILATHURAI, J.E. CIVIL, 1444 BCC GREF, DEPLOYED AS I/C
MAINTENANCE P UDAYAK AT DOOMDOOMA, ASSAM, C/O 99 APO, PIN-
931444
VERSUS
1:THE UNION OF INDIA and 5 ORS
REP. BY THE SECY., MINISTRY OF DEFENCE, NEW DELHI-1
2:THE SECY.
MINISTRY OF FINANCE
DEPTT. OF EXPENDITURE
NORTH BLOCK
NEW DELHI-1
3:THE SECY. PERSONNEL
DEPTT. OF PERSONNEL AND TRAINING
MINISTRY OF PERSONNEL
PUBLIC GRIEVANCES AND PENSIONS
NORTH BLOCK
NEW DELHI-1
4:THE DIRECTOR GENERAL
BORDER ROADS ORGANIZATION
SEEMA SADAK BHAWAN
RING ROAD
DELHI CANTT.
NEW DELHI-10
5:THE SECY.
BORDER ROADS DEVELOPMENT BOARD
REP. BY ITS SECY.
NO.418
Page No.# 2/3
B WING
4TH FLOOR
SENA BHAWAN
DHQ PO
NEW DELHI-11
6:THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS BOARDER
ROAD
SEEMA SADAK BHAWAN
RING ROAD
DELHI CANTT.
NEW DELHI-1
Advocate for the Petitioner : MR.D BORAH
Advocate for the Respondent : MR.S C KEYAL
Linked Case : WP(C) 6603/2014
1:GS-162973N SRI BRIJ BHUWAN RAM and 147 ORS
S/O LT. RAMDEO RAM
R/O BAIJ NATH PUR
P.O. KHANJURA PHULAICH
DIST- AZAMGARH
UTTAR PRADESH-276126
2: PETITIONER 2
PETITIONER 2
3: PETITIONER 4
PETITIONER 4
4: PETITIONER 5
PETITIONER 5
5: PETITIONER 45
PETITIONER 45
6: PETITIONER 97
PETITIONER 97
VERSUS
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1:THE UNION OF INDIA and 5 ORS
REP. BY THE SECY.
MINISTRY OF ROAD
TRANSPORT and HIGHWAYS
TRANSPORT BHAVAN
1
PARLIAMENTARY STREET
NEW DELHI-1
Advocate for the Petitioner : MR.D BORAH
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date : 21-01-2020 Ms. A. Agarwal, learned counsel appearing on behalf of Mr. S.C. Keyal, learned ASGI for the Union respondents, prays for adjournment of the matter on account of non- availability the conducting counsel, Mr. Keyal,.
Prayer is allowed.
List on 18.02.2020.
JUDGE Comparing Assistant