Bombay High Court
Tigaksha Metallics Pvt Ltd vs Actis Consumer Grooming Products ... on 30 November, 2021
Bench: S.J. Kathawalla, Milind N. Jadhav
Digitally signed
SWAROOP by SWAROOP
SHARAD SHARAD PHADKE
Kanchan P Dhuri 1 / 2 4-COMAPL-25175-2021.odt
Date: 2021.11.30
PHADKE 20:22:55 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL (L) NO. 25175 OF 2021
IN
INTERIM APPLICATION (L) NO. 19689 OF 2021
WITH
INTERIM APPLICATION (L) NO. 25193 OF 2021
Tigaksha Metallics Pvt. Ltd. ... Appellant
Versus
Actis Consumer Grooming Products Limited and others ... Respondents
.........
Mr. Ativ Patel alongwith Mr. Darshit Dave and Mr. Harshad Vyas instructed by AVP
Partners for the Appellant.
Mr. Ashish Kamat alongwith Ms. Anusha Jacob, Mr. Vedant Jalan and Mr. Mitansh
Shah instructed by AZB & Partners for Respondent No.1.
Mr. Surya Karan S. alongwith Amogha Krishnan instructed by Cyril Amarchand
Mangaldas for Respondent Nos.2, 3 and 4.
Mr. S.T. Kapse, Commissioner for Taking Accounts, present.
Ms. Kanchan Rane, 1st Assistant to Court Receiver, present.
.........
CORAM : S.J. KATHAWALLA AND
MILIND N. JADHAV, JJ.
DATED : NOVEMBER 30, 2021. P.C. :-
Perused the Order dated 12th November, 2021. Time granted to Shri Kapse, Commissioner for Taking Accounts to compare the copies of the documents Kanchan P Dhuri 2 / 2 4-COMAPL-25175-2021.odt submitted in the Court Office with the originals and to thereafter return the originals to the Advocate for the Appellant is extended upto 15 th December, 2021. Stand over to 15th December, 2021.
( MILIND N. JADHAV, J. ) ( S.J. KATHAWALLA, J. )