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Bombay High Court

Tigaksha Metallics Pvt Ltd vs Actis Consumer Grooming Products ... on 30 November, 2021

Bench: S.J. Kathawalla, Milind N. Jadhav

                              Digitally signed
                    SWAROOP   by SWAROOP
                    SHARAD    SHARAD PHADKE

Kanchan P Dhuri                                  1   / 2               4-COMAPL-25175-2021.odt
                              Date: 2021.11.30
                    PHADKE    20:22:55 +0530




                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                     COMMERCIAL APPEAL (L) NO. 25175 OF 2021
                                                        IN
                     INTERIM APPLICATION (L) NO. 19689 OF 2021
                                                      WITH
                     INTERIM APPLICATION (L) NO. 25193 OF 2021


 Tigaksha Metallics Pvt. Ltd.                                         ...      Appellant
           Versus
 Actis Consumer Grooming Products Limited and others                  ...      Respondents
                                                      .........
 Mr. Ativ Patel alongwith Mr. Darshit Dave and Mr. Harshad Vyas instructed by AVP
 Partners for the Appellant.
 Mr. Ashish Kamat alongwith Ms. Anusha Jacob, Mr. Vedant Jalan and Mr. Mitansh
 Shah instructed by AZB & Partners for Respondent No.1.
 Mr. Surya Karan S. alongwith Amogha Krishnan instructed by Cyril Amarchand
 Mangaldas for Respondent Nos.2, 3 and 4.
 Mr. S.T. Kapse, Commissioner for Taking Accounts, present.
 Ms. Kanchan Rane, 1st Assistant to Court Receiver, present.
                                       .........


                                     CORAM :           S.J. KATHAWALLA AND
                                                       MILIND N. JADHAV, JJ.
                                     DATED :           NOVEMBER 30, 2021.

 P.C. :-

Perused the Order dated 12th November, 2021. Time granted to Shri Kapse, Commissioner for Taking Accounts to compare the copies of the documents Kanchan P Dhuri 2 / 2 4-COMAPL-25175-2021.odt submitted in the Court Office with the originals and to thereafter return the originals to the Advocate for the Appellant is extended upto 15 th December, 2021. Stand over to 15th December, 2021.

( MILIND N. JADHAV, J. ) ( S.J. KATHAWALLA, J. )