Section 18(1)(A) in The Maharaja Sayajirao University of Baroda Act, 1949

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(A)University Officers-

(i)The Chancellors,

(ii)The Vice-Chancellor,

(iii)The last Ex-Vice-Chancellor of the University residing in the State,

(iv)The Pro-Vice-Chancellor,

(v)The Registrar,

(vi)The Librarian.

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