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[Cites 0, Cited by 0] [Section 2(26)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(26)(c) in Andhra Pradesh Capital Region Development Authority Act, 2014

(c)in Telugu language in the Gram Panchayat, Municipality or Municipal Corporation, as the case may be and in the offices of the District Collector, the Revenue Divisional Officer, the Tehsildar, the District Registrar and Sub- Registrar;