Supreme Court - Daily Orders
The Commissioner Of Income Tax ... vs Audyogik Shikshan Mandal Pune on 26 July, 2019
Bench: Rohinton Fali Nariman, Surya Kant
ITEM NO.23 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 22932/2019
(Arising out of impugned final judgment and order dated 18-12-2018
in ITA No. 764/2016 passed by the High Court of Judicature at
Bombay)
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) PUNE Petitioner(s)
VERSUS
AUDYOGIK SHIKSHAN MANDAL PUNE Respondent(s)
(With IA No.104333/2019-CONDONATION OF DELAY IN FILING)
Date : 26-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s)
Mr. Sanjay Jain, ASG.
Mr. Kumar Shashank, Adv.
Mr. Arjun Garg, Adv.
Mr. Yuvraj Sharma, Adv.
Ms. Saniya Scott, Adv.
Mr. Davansh Shrivastava, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
(NIDHI AHUJA) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.07.27 12:38:56 IST Reason: