Section 15(2)(xxiv) in The Jai Narain Vyas University Jodhpur Act, 1962

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State of Rajasthan - Subsection

Section 15(2)(xxiv) in The Jai Narain Vyas University Jodhpur Act, 1962

(xxiv)[ eight teachers, other than the Heads of University departments and Principals or Heads of constituent and affiliated colleges of the University (by whatever name designated) elected by the teachers from amongst themselves] [Substituted by Rajasthan 1 of 1992, w.e.f. 3.3.1992.],

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State of Rajasthan - Subsection

Section 15(2)(xxiv) in The Jai Narain Vyas University Jodhpur Act, 1962