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Patna High Court - Orders

Ashok Kumar vs The Principal Secretary Department Of ... on 2 May, 2017

Author: Shivaji Pandey

Bench: Shivaji Pandey

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.2963 of 2017
                     ======================================================
                     Ashok Kumar
                                                                          .... .... Petitioner/s
                                                       Versus
                     The Principal Secretary Department of Energy & Ors
                                                                         .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s    :    Mr. Md. Helal Ahmad
                     For the Respondent/s      : Mr. Vinay Kirti Singh
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                     ORAL ORDER

2       02-05-2017

Heard the parties.

Let this case be listed on 03.05.2017 (tomorrow) under the heading "For Orders".

(Shivaji Pandey, J) pawan/-

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