Patna High Court - Orders
Ashok Kumar vs The Principal Secretary Department Of ... on 2 May, 2017
Author: Shivaji Pandey
Bench: Shivaji Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2963 of 2017
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Ashok Kumar
.... .... Petitioner/s
Versus
The Principal Secretary Department of Energy & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Md. Helal Ahmad
For the Respondent/s : Mr. Vinay Kirti Singh
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
2 02-05-2017Heard the parties.
Let this case be listed on 03.05.2017 (tomorrow) under the heading "For Orders".
(Shivaji Pandey, J) pawan/-
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